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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Uttar Pradesh - Subsection

Section 83(1) in U.P. Revenue Code (Amendment) Act, 2016

(1)brother's son's son;
(m)father's father's son;
(n)father's father's son's son;
(o)mother's mother's son.".