Section 2(1)(l) in The Haryana Panchayati Raj Election Symbols (Reservation and Allotment) Order, 2014
(l)"State Election Commission" means the State Election Commission, Haryana constituted under Article 243K and 243ZA of the Constitution of India vide Haryana Government, Development and Panchayat Department, Notification No. S.O.101/Const./Art. 243K/243ZA/93, dated the 18th November, 1993;