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[Cites 1, Cited by 1]

Rajasthan High Court - Jodhpur

Beena Kumari Damor vs State Of Rajasthan on 2 April, 2019

Author: Arun Bhansali

Bench: Arun Bhansali

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                  S.B. Civil Writ No. 4658/2019

1.     Beena Kumari Damor W/o Arjun Lal Roat, Aged About 30
       Years, D/o Buddhdev, Village Mana Talai, Post Galandar
       Pal, District Dungarpur (Raj).
2.     Bhura Lal Bamaniya S/o Kishan Lal Bamaniya, Aged
       About 33 Years, Village Semliya, Post Garhi, District
       Banswara.
3.     Indira Ahari W/o Satish Kumar Khant, Aged About 28
       Years, D/o Narayan Lal Ahari, Village Nanoda, Post
       Dhambola, Tehsil Simalwara, District Dungarpur.
4.     Ashok Kumar Damor S/o Naval Chand Damor, Aged About
       24 Years, Village Bhandari, Post Jharani, Tehsil Simalwara,
       District Dungarpur.
5.     Kalawati Roat D/o Ramchandra Roat, Aged About 22
       Years, Village Nayagaon, Post Surata, Tehsil Jhonthri,
       District Dungarpur.
6.     Indra Kumari Parmar W/o Mahendra Roat, Aged About 23
       Years, D/o Ramsh Chandra Parmar, Vpo Bildi, Tehsil
       Dungarpur, District Dungarpur.
7.     Rinku Kumari Gameti W/o Ganesh Lal Pargee, Aged About
       23 Years, D/o Heeralal Gameti, Vpo Khir Khaiya, Tehsil
       Simalwara, District Dungarpur.
8.     Geeta Kumari W/o Basant Lal Pargi, Aged About 34 Years,
       D/o Dinesh , Khokharwa, Tehsil Chikhali, District
       Dungarpur.
9.     Popat Lal Ahari S/o Nanji Ahari, Aged About 33 Years,
       Village Chakmahudi, Post Kakradara, Via Vikasnagar,
       District Dungarpur.
10.    Mukesh Kumar Pargi S/o Shamji Pargi, Aged About 32
       Years, Vpo Sundrav, Tehsil Anandpuri, District Banswara.
11.    Nirma Ahari W/o Om Prakash Roat, Aged About 27 Years,
       D/o Kalu Lal Ahari, Bhesala Fala, Village Chouki, Post Mal,
       District Dungarpur.
12.    Ashok Kumar Katara S/o Thavra Katara, Aged About 27
       Years, Ward No. 11, Dhamlat Fala, Gamdi Ahada, District
       Dungarpur.
13.    Vandana Charpota D/o Mohan Lal Charpota, Aged About
       36 Years, Vpo Bhatar, Tehsil Garhi, District Banswara.
14.    Laxman Lal Roat S/o Navalaji Roat, Aged About 32 Years,
       Village Lodeshvar, Post Virat, Tehsil Sagwara, District
       Dungarpur.
15.    Jaya Kumari Roat W/o Rakesh Boha, Aged About 34
       Years, D/o Kevala Roat, Village Kandula, Post Dewal Khas,
       Tehsil And District Dungarpur.
16.    Chanda Kumari Pargi W/o Jagdish Katara, Aged About 33
       Years, D/o Bhanu Pratap Pargi, Village Dola, Post

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      Thakarda, District Dungarpur.
17.   Nanu Ram Roat S/o Balghar Roat, Aged About 32 Years,
      Village Dolkunjela, Post Pagara, Via Vikas Nagar, Tehsil
      Jhonthri, District Dungarpur.
18.   Hemchand Garasiya S/o Ramaji Garasiya, Aged About 33
      Years, Village Biloda, Post Arthuna, Tehsil Garhi, District
      Banswara.
19.   Naresh Kumar Khant S/o Ratan Lal Khant, Aged About 30
      Years, Village Punja Khulri, Post Mundari, Tehsil
      Anandpuri, District Banswara.
20.   Sunil Damor S/o Basant Lal Damor, Aged About 24 Years,
      Village And Post Limdi, Tehsil Sagwara, District
      Dungarpur.
21.   Indira Khant W/o Mukesh Chandra Damor, Aged About 32
      Years, D/o Hiralal Khant, Village And Post Saranpur, Tehsil
      Garhi, District Banswara.
22.   Mukesh Chandra Damor S/o Kaluram Damor, Aged About
      31 Years, Village And Post Saranpur, Tehsil Garhi, District
      Banswara.
23.   Kanti Lal Katara S/o Manohar Lal Katara, Aged About 32
      Years, Village Jhamri, Post Daduka, Tehsil Garhi, District
      Banswara.
24.   Rishita Meena D/o Ashok Kumar Meena, Aged About 24
      Years, 6/194, New Housing Board, Dungarpur, Permanent
      Address Village And Post Bokhla Pal, District Dungarpur.
25.   Mukesh Kumar Pargi S/o Shambhu Lal Pargi, Aged About
      33 Years, Village And Post Menapada, Tehsil Anandpuri,
      District Banswara.
26.   Gopal Damor S/o Harji Damor, Aged About 35 Years,
      Ward No. 4, Village And Post Pohari Patelan, Tehsil
      Jhothri, District Dungarpur.
27.   Arvind Damor S/o Kantilal Damor, Aged About 26 Years,
      Village And Post Pohari Patelan, Tehsil Jhonthari, District
      Dungarpur.
28.   Mukesh Kumar Damor S/o Narayan Lal Damor, Aged
      About 28 Years, Village Jhalari, Post Antri, District
      Dungarpur.
29.   Mani Lal Pargi S/o Ratan Lal Pargi, Aged About 30 Years,
      Village And Post Obla, Tehsil Anandpuri, District
      Banswara.
30.   Vimal Prakash Parmar S/o Gorakha Mal, Aged About 25
      Years, Village And Post Bhinda, Tehsil Simalwara, District
      Dungarpur.
31.   Suman Roat D/o Naresh Kumar Roat, Aged About 21
      Years, Adarsh Gaov, Post Bedsa, Tehsil Simalwara, District
      Dungarpur.
32.   Renu Meena D/o Karulal Meena, Aged About 29 Years,
      Village Dadodiya, Post Cheela Kherawara, Tehsil And
      District Dungarpur.


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33.   Chanda Kumari Gameti W/o Sanjay Kumar Katara, Aged
      About 21 Years, D/o Heera Lal Gameti, Village And Post
      Bhinda, Tehsil Jhonthari Pal, District Dungarpur.
34.   Devendra Roat D/o Lal Singh Roat, Aged About 24 Years,
      Village And Post Jhonthari, Tehsil Jhonthari, District
      Dungarpur.
35.   Arvind Kumar Kamol S/o Thavar Chand, Aged About 30
      Years, Village Chhayana, Post Obla, Tehsil Anandpuri,
      District Banswara.
36.   Bhikha Lal Damor S/o Jiva Damor, Aged About 44 Years,
      Village And Post Jhalap, Tehsil Simalwara, District
      Dungarpur.
37.   Mahendra Kharadi S/o Lal Singh Kharadi, Aged About 23
      Years, Village Piplai Duda, Post Dokar, Tehsil Anandpuri,
      District Banswara.
38.   Basu Singh S/o Nanka, Aged About 33 Years, Village
      Chikali Badra, Post Chikali Teja, Tehsil Anandpuri, District
      Banswara.
39.   Kanti Lal Chanana S/o Valaji, Aged About 38 Years,
      Village Dhodhiya, Post Mundri, Tehsil Anandpuri, District
      Banswara.
40.   Pawan Kumari Meena W/o Ramesh Chandra, Aged About
      30 Years, D/o Faniya Meena, Village Sanoti, Post
      Kulthana, District Pratapgarh.
41.   Pravin Kumar Roat S/o Kuber Chand Roat, Aged About 30
      Years, Village And Post Bhinda, Tehsil Jhonthari, District
      Dungarpur.
42.   Popat Lal Roat S/o Kuber Chand Roat, Aged About 27
      Years, Village And Post Bheenda, Tehsil Jhonthari Pal,
      District Dungarpur.
43.   Naresh Kumar Meena S/o Hanja Ram Meena, Aged About
      28 Years, Village And Post Badla, Tehsil Kherwara, District
      Udaipur.
44.   Jeevat Ram Asari S/o Hakara Asari, Aged About 36 Years,
      Village Kakardara, Post Borthi Brahman, Tehsil Kherwara,
      District Udaipur.
45.   Rohit Kumar Meena S/o Badri Lal Meena, Aged About 32
      Years, Village Kelawara, Post Sulai, Tehsil Kherwara,
      District Udaipur.
46.   Pankaj Kumar Pargi S/o Ram Lal Pargi, Aged About 27
      Years, Village And Post Dhangaon Via, Chikhali, Tehsil
      Chikhali, District Dungarpur.
47.   Gatu Lal Pargi S/o Soma Lal Pargi, Aged About 29 Years,
      Village Chapro Ka Kuwa, Post Ubali, Tehsil Galiyakot,
      District Dungarpur.
48.   Harshwardhan Pargi S/o Soma Pargi, Aged About 31
      Years, Village And Post Ramsour, Via Chikhali, Tehsil
      Galiyakot, District Dungarpur.
49.   Jeevat Ram Pargi S/o Chunni Lal Pargi, Aged About 24


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       Years, Village Chaparo Ka Kuwa, Post Ubali, Tehsil
       Galiyakot, District Dungarpur.
50.    Khushbu Pargi W/o Dinesh Damor, Aged About 25 Years,
       D/o Motiram Pargi, Village Gadamedtiya, Post Jasela,
       Tehsil Galiyakot, District Dungarpur.
51.    Shakuntala Tabiyad W/o Prabhulal Damor, Aged About 27
       Years, D/o Champa Lal Tabiyad, Kaliya Fala, Vpo Bawdi,
       Tehsil Chiikhli, District Dungarpur.
52.    Natasha Kumari Meena D/o Hanja Ram Meena, Aged
       About 29 Years, Village And Post Badla, Tehsil Kherwara,
       District Udaipur.
53.    Rajendra Kumar Kalauwa S/o Deva, Aged About 32 Years,
       Village Pateliya, Post Pindarwa, Tehsil Bagidora, District
       Banswara.
54.    Sarla Damor S/o Khatu Damor, Aged About 33 Years,
       Village Kikapada, Post Bagidora, Tehsil Bagidora, District
       Banswara.
55.    Prabhulal Adiwasi S/o Khaliya, Aged About 32 Years,
       Village Pateliya, Post Pindarma, Tehsil Bagidora, District
       Banswara.
56.    Sangeeta Meena D/o Jeewa Ram Meena, Aged About 20
       Years, Village And Post Masaro Ki Obri (Mahudi Fala),
       Tehsil Rishabhdeo, District Udaipur.
57.    Bapu Lal Garasiya S/o Sohan Lal, Aged About 26 Years,
       Village Aamba, Post Mundri, Tehsil Anandpuri, District
       Banswara.
58.    Kokila Ahari W/o Chhagan Lal Kalusua, Aged About 28
       Years, Village And Post Billiya Badagaon, Tehsil Sagwara,
       District Dungarpur.
                                                                  ----Petitioners
                                   Versus
1.     State Of Rajasthan, Through Its Secretary, Department Of
       Education, Government Secretariat, Jaipur, Rajasthan.
2.     The Director, Elementary Education, Rajasthan, Bikaner.
3.     Zila Parishad Dungarpur, Through Its Chief Executive
       Officer.
4.     Zila Parishad Banswara, Through Its Chief Executive
       Officer.
5.     Zila Parishad Udaipur, Through Its Chief Executive Officer.
6.     Zila Parishad Pratapgarh, Through Its Chief Executive
       Officer.
                                                                ----Respondents


For Petitioner(s)        :     Mr. Surendra Singh Choudhary
For Respondent(s)        :




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           HON'BLE MR. JUSTICE ARUN BHANSALI

Order 02/04/2019 This writ petition has been filed by the petitioners essentially seeking similar directions as given in the case of Kamlesh Kalasua & Ors. v. State of Raj. & Ors.: SBCW No.13016/2018, decided on 25.03.2019.

This Court while deciding the case of Kamlesh Kalasua (supra) directed as under:-

"Consequently, the writ petitions filed by the petitioners are allowed. The respondents are directed to redraw the merit list pursuant to the advertisement dated 12.04.2018 for Teacher Gr.III (Level-I) for TSP area based on the principles laid down herein-before.
It is made clear that except for the marks obtained by the ST candidates of Scheduled Areas in the REET/RTET, the restrictions on migration as applicable, would apply. On redrawing the merit list and on migrating the eligible candidates presently selected against the TSP (ST) category to TSP (General) category, the vacancies which occur in TSP(ST) category be filled up by the eligible candidates. Those candidates, who are now selected pursuant to the above exercise, would be entitled to all notional benefits based on the appointment accorded to the candidates, whose names appeared in the select list dated 01.06.2018. However, the candidates would be entitled to monitory benefits from the date they are accorded appointment by the respondents.
The entire exercise be undertaken and concluded by the respondents within a period of two months from the date of this order."

A perusal of the above direction would indicate that the direction is neither petitioner specific nor subject specific and, therefore, apparently there is no cause for the petitioners, who have approached this Court seeking similar relief as granted in the case of Kamlesh Kalasua (supra).

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(6 of 6) [CW-4658/2019] In view thereof, no directions are required to be issued in the present writ petition as the entire subject matter stands governed by the above order.

The petition stands disposed of accordingly.

(ARUN BHANSALI),J 197-AK Chouhan/-

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