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[Cites 0, Cited by 0] [Section 54(13)] [Section 54] [Entire Act]

State of Jharkhand - Subsection

Section 54(13)(iii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iii)The statement may also be recorded by audio-visual means as per the provisions of sub-section (1) of section 164 of the Code of Criminal Procedure,1973.