Section 7(4)(d) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

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State of Andhra Pradesh - Subsection

Section 7(4)(d) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(d)No candidates seeking reservation for admission under the above Categories be allowed to participate in the counselling for admission unless he produces the Integrated Community certificate prescribed by the Govt., and issued by the Revenue Authorities in for the purpose of admission to Sri Venkateswara University, Sri Krishnadevaraya University and Yogi Vemana University and to any other Educational Institutions (other than a State-wise University or State-wide Educational Institution) which is subject to the control of the State Government and is situated in that part.

(B)Local Candidate means:

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State of Andhra Pradesh - Subsection

Section 7(4)(d) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006