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State of Goa - Section

Section 1 in The Goa, Daman and Diu Land Revenue (Record of Rights and Register of Cultivators) Rules, 1969

1. Short title and commencement.

(1)These rules may be called the Goa, Daman and Diu Land Revenue (Record of Rights and Register of Cultivators) Rules, 1969.
(2)They shall come into force at once.