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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(g) in Tamil Nadu Dr. Ambedkar Law University Statutes

(g)to sanction any expenditure up to Rs. 2,50,000 and re-appropriation of funds up to Rs. 5,00,000 from one major head to another, provided that such sanction and the re-appropriation do not involve a liability which extends beyond the financial year in question;