Delhi High Court - Orders
Vikram Ruhal vs Delhi Police & Ors on 26 May, 2023
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Anoop Kumar Mendiratta
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5718/2023
VIKRAM RUHAL ..... Petitioner
Through: Mr. Aadil Singh Boparai, Ms. Srishti
Khanna, Mr. Sidhant Saraswat and
Mr. Sachin Kumar, Advocates.
versus
DELHI POLICE & ORS. ..... Respondents
Through: Mrs. Avnish Ahlawat, Standing
Counsel GNCTD (Criminal) with Ms.
Tania Ahlawat, Mr. Nitesh Kumar
Singh, Ms. Palak Rohmetra, Ms.
Laavanya Kaushik and Ms. Aliza
Alam, Advocates.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
ORDER
% 26.05.2023 Heard the learned counsel for the parties. Arguments heard.
Judgment reserved.
V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MAY 26, 2023/A This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 08:57:37