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Delhi High Court - Orders

Vikram Ruhal vs Delhi Police & Ors on 26 May, 2023

Author: V. Kameswar Rao

Bench: V. Kameswar Rao, Anoop Kumar Mendiratta

                                    $~4
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 5718/2023
                                                VIKRAM RUHAL                               ..... Petitioner
                                                                 Through: Mr. Aadil Singh Boparai, Ms. Srishti
                                                                          Khanna, Mr. Sidhant Saraswat and
                                                                          Mr. Sachin Kumar, Advocates.
                                                                 versus
                                                DELHI POLICE & ORS.                        ..... Respondents
                                                                 Through: Mrs. Avnish Ahlawat, Standing
                                                                          Counsel GNCTD (Criminal) with Ms.
                                                                          Tania Ahlawat, Mr. Nitesh Kumar
                                                                          Singh, Ms. Palak Rohmetra, Ms.
                                                                          Laavanya Kaushik and Ms. Aliza
                                                                          Alam, Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                HON'BLE MR. JUSTICE ANOOP KUMAR MENDIRATTA
                                                                   ORDER

% 26.05.2023 Heard the learned counsel for the parties. Arguments heard.

Judgment reserved.

V. KAMESWAR RAO, J ANOOP KUMAR MENDIRATTA, J MAY 26, 2023/A This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2023 at 08:57:37