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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Gujarat - Subsection

Section 38(2) in Agricultural University Act, 1969

(2)The State Government may declare that the provisions of the Provident Funds Act, 1925 (XIX of 1925) shall apply to the funds constituted under sub-section (1) as if they were Government provident funds.