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Union of India - Section

Section 1 in The Passport (Entry Into India) Act, 1920

1. Short title and extent

(1)This Act may be called [The Passport (Entry into India) Act , 1920] [Substituted by Act 15 of 1967, Section 25, for "The Indian Passport Act, 1920" (w.e.f. 5.5.1967).].
(2)It shall extend to [the whole of [India] [Inserted by Act 36 of 1949, Section 3 (w.e.f. 28.4.1949).] [- - -] [Certain words omitted by Act 3 of 1951, Section 3 and Sch.].