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Supreme Court - Daily Orders

Deependra Yadav vs State Of M.P. on 10 October, 2023

Bench: C.T. Ravikumar, Sanjay Kumar

     ITEM NO.46                             COURT NO.16                SECTION IV-C

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                         Petition(s) for Special Leave to Appeal (C) No.5817/2023

     (Arising out of impugned final judgment and order dated 25-01-2023
     in WA No. 1706/2022 passed by the High Court of M.P. Principal Seat
     at Jabalpur)

     DEEPENDRA YADAV & ORS.                                            Petitioner(s)

                                                   VERSUS

     STATE OF M.P. & ORS.                                              Respondent(s)

     (IA No. 61211/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 98235/2023 - EXEMPTION FROM FILING O.T. IA No. 61204/2023 - EXEMPTION FROM FILING O.T. IA No. 132609/2023 - INTERVENTION/IMPLEADMENT IA No. 132535/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 178362/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 10-10-2023 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR HON'BLE MR. JUSTICE SANJAY KUMAR For Petitioner(s) Mr. Gaurav Agarwal, Adv.

Mr. Rameshwar Singh Thakur, Adv. Ms. Samridhi S. Jain, Adv. Mr. Teerthesh Bharilya, Adv. Mr. Chaitanya Dixit, Adv. Mr. Aman Varma, AOR For Respondent(s) Mr. Naman N., Adv.

Mr. Harsh Parashar, AOR Mr. Chankya Sharma, Adv.

Mr. Saurabh Mishra, Ld. AAG Mr. Sunny Choudhary, AOR Mr. Abhinav Shrivastava, Adv. Dr. Sasmit Patra, Adv.

Mr. R.p. Singh, Adv.

Signature Not Verified

Mr. Shivang Rawat, Adv.

Digitally signed by Vijay Kumar Date: 2023.10.11 16:56:45 IST

Reason: Mr. Atmaram N. S. Nadkarni, Sr. Adv.

Dr. Harsh Pathak, Adv.

1

Ms. Shaveta Mahajan, AOR Mr. Mohit Choubey, Adv.

Mr. S.S. Rebello, Adv.

Ms. Deepti Arya, Adv.

Ms. Arzu Paul, Adv.

Ms. Manisha Gupta, Adv.

Mr. Siddhant Gupta, Adv. Mr. Rishikesh Haridas, Adv.

Mr. Gaurav Agarwal, Adv. Mr. Rameshwar Singh, Adv. Mr. Vinayak Shah, Adv.

Ms. Samridhi S. Jain, AOR Mr. Teerthesh Bharilya, Adv. Mr. Chaitanya Dixit, Adv.

Mr. Rakesh Khanna, Sr. Adv. Mr. Rakesh Mishra, AOR Ms. Nishu Gupta, Adv.

Mr. Aditya Pushkar Khanna, Adv. Ms. Ramya Khanna, Adv.

Mr. Adity K. Archya, Adv. Dr. Vikash Pahal, Adv.

Mr. Sumit Jidani, Adv.

UPON hearing the counsel the Court made the following O R D E R Heard learned counsel for the parties, in part. List on 31.10.2023.

(VIJAY KUMAR) (RAM SUBHAG SINGH) COURT MASTER (SH) COURT MASTER (NSH) 2