Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Chattisgarh High Court

M/S K B M Developers, Durg vs State Of Chhattisgarh 25 Wpc/6172/2011 ... on 8 October, 2018

                            HIGH COURT OF CHHATTISGARH, BILASPUR
                                                   Order Sheet
                                            W.P(Cr) No.218 of 2015
                           M/s K B M Developers, Durg Versus State Of Chhattisgarh


08.10.2018

None for the Petitioners.

Shri Ravindra Agrawal, Government Advocate for the State. Post this matter after four weeks.

Sd/-

(Sanjay Agrawal) Judge Priya