Supreme Court - Daily Orders
Karnataka Power Corporation Ltd. vs Emta Coal Ltd. on 3 December, 2018
Author: Indu Malhotra
Bench: Indu Malhotra
ITEM NO.3 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5401-5404/2017
KARNATAKA POWER CORPORATION LTD. Appellant(s)
VERSUS
EMTA COAL LTD. & ANR. Respondent(s)
(IA NO. 5 (APPLICATION FOR IMPLEADMENT) ONLY TO BE LISTED BEFORE
THE CHAMBER )
Date : 03-12-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
[IN CHAMBER]
For Appellant(s) Mr. Sudhir Naagar, AOR
For Respondent(s) Ms. Nattasha Garg, Adv.
Mr. Naveen Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
List I.A. Nos. 5-8/2016 (Applications for impleadment) alongwith the main matter.
(RAJNI MUKHI) (HARI SWAROOP PARASHER) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR Signature Not Verified Digitally signed by RAJNI MUKHI Date: 2018.12.05 16:40:47 IST Reason: