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Union of India - Section

Section 34 in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973

34. Place and day of Examination.

- Examination shall be held at Bombay, Calcutta, Madras, Jamnagar, Goa, Cochin and Visakjapatnam.Dates of examination shall be posted on the notice boards of the respective Mercantile Marine Departments, and candidates shall also be individually informed of the date of examination on acceptance of the application form.