Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 480] [Entire Act] Bengal Presidency - Subsection Section 480(a) in Police Regulations, Bengal , 1943 (a)Prisoners shall be escorted to the Court and back to the jail by the shortest route but, as far as possible, bazars and crowded thoroughfares should be avoided.
