Section 12(1)(i) in The Maharashtra Land Revenue (Disposal of Government Lands) Rules, 1971

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(i)an eksali lessee referred to in clause (i) of sub-rule (1) of Rule 11 may be granted land to the extend of an economic holding;

Legal Document View