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State of Manipur - Section

Section 54A in The Manipur Highways Act, 1979

54A. Publication and commencement of rules.

(1)Every power to make rules given by this Act is subject to the condition of the rules being made after previous publication.
(2)All rules made under this Act shall be published in the official gazette, and shall, unless some later date is appointed, come into force on the date of such publication.