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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(f) in The West Bengal Public Libraries Act, 1979

(f)inspect or cause to be inspected periodically through officers authorised in this behalf all the public [* * * * * *] [Words 'and recognised' omitted by W.B. Act 24 of 1985.] libraries;