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[Cites 0, Cited by 0] [Section 92(4)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(4)(c) in Motor Vehicles Act, 1939

(c)the licensing and the qualifications of drivers [and conductors] [Inserted by the Motor Vehicles (Amendment) Act, 1956 (100 of 1956), Section 71 (w.e.f. 16.2.1957).] of motor vehicles