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Delhi High Court - Orders

Suresh Sharma vs Ntro & Ors on 28 January, 2026

                  $~50 to 52
                  *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                  +         W.P.(C) 2618/2020
                            SURESH SHARMA                                                                   .....Petitioner
                                             Through:                         None.
                                             versus
                            NTRO & ORS.                                                       .....Respondents
                                             Through:                         Mr. Vikarm Jetly, CGSC along
                                                                              with Ms. Shreya Jetly Yadav,
                                                                              Advs. for R-1 to 3, 5, 7 and 9.

                  (51)
                  +    W.P.(C) 9852/2020
                       SURESH SHARMA                                                                        .....Petitioner
                                        Through:                              None.
                                        versus
                       NTRO AND ORS                                                           .....Respondents
                                        Through:                              Mr. Vikarm Jetly, CGSC along
                                                                              with Ms. Shreya Jetly Yadav,
                                                                              Advs. for R-1 to 3, 5, 7 and 9.

                  (52)
                  +    W.P.(C) 12105/2021
                       SURESH SHARMA                                                                        .....Petitioner
                                        Through:                              None.
                                        versus
                       NTRO AND ORS                                                           .....Respondents
                                        Through:                              Mr. Vikarm Jetly, CGSC along
                                                                              with Ms. Shreya Jetly Yadav,
                                                                              Advs. for R-1 to 3, 5, 7 and 9.

                            CORAM:
                            HON'BLE MR. JUSTICE ANIL KSHETARPAL
                            HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                          ORDER

% 28.01.2026

1. There is no representation on behalf of the learned counsel representing the Petitioner.

2. List on 07.05.2026.

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2026 at 20:41:54

3. A photocopy of the order passed today be kept in the connected matters.

ANIL KSHETARPAL, J.

AMIT MAHAJAN, J.

JANUARY 28, 2026 s.godara/shah/ad This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2026 at 20:41:54