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State of Madhya Pradesh - Section

Section 2 in The M.P. Dharma Swatantrya Rules, 1969

2. Definitions.

- In these rules, unless the context otherwise requires -
(a)"Adhiniyam" means the Madhya Pradesh Dharma Swatantrya Adhiniyam, 1968 (No. 27 of 1968);
(b)"Form" means a Form appended to these rules;
(c)"Intimation" means the intimation with respect to conversion required to be given under sub-section (1) of Section 5 of the Adhiniyam.