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State of Uttar Pradesh - Section

Section 18 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

18. Transfer.

- A person appointed to any post in the service will be liable to transfer from one place to another in accordance with the general policy of the Government. The Deputy or Assistant Excise Commissioner in charge of a Region shall have the power to make such transfers within the Region and the Excise Commissioner make such transfers from any place to any other place, throughout the State.