Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 110C(2A)] [Section 110C] [Entire Act] Union of India - Subsection Section 110C(2A)(ii) in Motor Vehicles Act, 1939 (ii)the person against whom the claim is made has failed to contest the claim,