Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of West Bengal - Subsection Section 51(8) in Kolkata Municipal Corporation Building Rules, 2009 (8)They should not deviate or allow any deviation from the sanctioned plan in the execution of work at site except in accordance with the provisions of rule 26.
