Bombay High Court
Sociedade De Fomento Indus. Pvt. Ltd vs Tulsidas V. Patel Pvt. Ltd. & 6 Ors on 18 March, 2019
Author: K.R.Shriram
Bench: K.R.Shriram
1/1 S-1948-1983.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY AND ORIGINAL CIVIL JURISDICTION
SUIT NO.1948 OF 1983
Sociedade De Fomento Industrial Pvt. Ltd. ....Plaintiff
Vs.
Tulsidas V. Patel Pvt. Ltd. and Ors. ....Defendants
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Mr. O. Mohandas I/b. Little and Company for plaintiff.
Ms. Priyanka Kothari a/w Mr. Sanmish Gala I/b. M/s. Markand Gandhi and
Company for defendant nos.1 and 7.
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CORAM : K.R.SHRIRAM, J.
DATE : 18th MARCH 2019 P.C.: 1 Not on board. Upon mentioning taken on board. 2 This matter pertains to the bench of Hon'ble Mr. Justice G.S.
Patel. I am informed that Hon'ble Mr. Justice G.S. Patel has said not before him and hence the application is made to this Court.
3 Time to complete recording of evidence is extended upto and including 4th May 2019.
(K.R. SHRIRAM, J.) Gauri Gaekwad ::: Uploaded on - 20/03/2019 ::: Downloaded on - 20/03/2019 22:41:13 :::