Madhya Pradesh High Court
Hansraj Sonkar vs Jabalpur Development Authority on 3 April, 2017
03.04.2017 No one appeared for the petitioner in the first round. However, due to paucity of time, the following matters could not be taken up in the second round, therefore, the same are adjourned as under :
Serial Number Next date of listing 31, 32, 34, 35, 40, 41, 44, 10/04/17 46, 47, 48, 49, 50, 51, 52, 54, 60, 62, 64, 65, 66, 68, 69, 70, 71, 72, 73, 74, 75, 77, 78, 79, 80, 82, 83 and 84 85, 86, 87, 88, 89, 90, 91, 11/04/17 96, 97, 98, 100, 103, 104, 105, 106, 107, 108, 109, 110, 111, 112, 113, 115, 117, 119, 120, 121, 122, 123, 124, 128, 129, 130, 132 and 133 134, 135, 136, 140, 142, 12/04/17 143, 144, 145, 146, 147, 148, 150, 151, 152, 154, 155, 156, 157, 159, 160, 161, 163, 166, 168, 169, 171, 172, 173, 175, 176, 178, 179, 180, 181 and 182 183, 184, 185, 186, 187, 13/04/17 188, 191, 192, 193, 194, 195, 196, 198, 199, 200, 201, 202, 203, 204, 205, 206, 208, 209, 210, 211, 213, 214, 215, 216, 217, 218, 220, 251, 252 and 253 2, 5, 6, 7, 8, 10, 11, 13, 14, After four weeks 15, 16, 17, 18, 19, 20, 21, 23, 24, 25, 27, 28, 223, 224, 225, 227, 229, 230, 232, 233, 234, 235, 236, 238, 240, 241, 244, 245, 247 and 250.
Interim order, if any, passed in any of the above matters to continue till next date of listing.
(SANJAY YADAV) JUDGE