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State of Rajasthan - Section

Section 40 in The Rajasthan Police Service Rules, 1954

40. Regulation of leave, allowances, pensions etc.

- Except as provided in these Rules the pay, allowances, pensions, leave and other conditions of Service of the members of the Service shall be regulated by-
(1)The Rajasthan Travelling Allowance Rules, 1949.
(2)The Rajasthan Civil Services (Unification of Pay Scales) Rules, 1950.