Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(17) in Rajasthan Public Parks Rules, 1959 (17)fire any weapon or discharge any fire work or catapult to air gun or air pistol, or string or throw any stone, stick or other missile at any object or animal,
