Supreme Court - Daily Orders
Asn.Of Unified Assn. Of Unified Telecom ... vs Union Of India on 1 May, 2015
Bench: Chief Justice, S.A. Bobde, Arun Mishra
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ITEM NO.56 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(Civil) No. 268/2012
ASN.OF UNIFIED TELC.SER.PROV.OF INDIA & ORS. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln. (s) for stay and office report)
WITH
SLP(C) No. 2492/2012
(With appln.(s) for permission to place addl. documents on
record and appln.(s) for correction and appln.(s) for taking on
record additional documents and Interim Relief and Office
Report)
T.C.(C) No. 165/2013
(With Interim Relief and Office Report)
Date : 01/05/2015 These petitions were called on
for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. E.C. Agrawala,Adv.
Ms. S. Ramamani,Adv.
Mr. Nimit Mathur, Adv.
Mr. Pranav Sachdeva, Adv.
Ms. Neha Rathi, Adv.
for Mr. Prashant Bhushan,Adv.
For Respondent(s)
Signature Not Verified
Ms. Pinky Anand, ASG
Digitally signed by
Ms. Madhvi Divan, Adv.
Charanjeet Kaur
Date: 2015.05.01
17:27:32 IST
Ms. Rashmi Malhotra, Adv.
Reason:
Mr. Ajay Sharma, Adv.
Ms. Sunit Sharma, Adv.
Mr. D.S. Mahra,Adv.
Mr. B. Krishna Prasad,Adv.
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Mr. Gopal Jain, Sr. Adv.
Mr. Manjul Bajpai, Adv.
Mr. Navin Chawla,Adv.
Mr. Ketan Paul, Adv.
Mr. Kartikey Boddh, Adv.
Mr. Monish Panda, Adv.
Mr. Kshitiz Karjee, Adv.
Mr. Pranav Viyash, Adv.
Mr. Praveen Kumar,Adv.
Ms. Vanita Bhargava, Adv.
Mr. Ajay Bhargava, Adv.
Mr. Karun Mehta, Adv.
for M/s. Khaitan & Co.,Adv.
Mr. Mansoon Ali Shoket, Adv.
Ms. Vibha Dhawan, Adv.
Mr. Nitin Kala, Adv.
Mr. Pukhrambam Ramesh Kumar, Adv.
Ms. Madhu Sikri, Adv.
Mr. Saket Singh, Adv.
Ms. Sangeeta Singh, Adv.
Ms. Niranjana Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List for hearing on a non-miscellaneous day in the month of September, 2015.
[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar