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Supreme Court - Daily Orders

Asn.Of Unified Assn. Of Unified Telecom ... vs Union Of India on 1 May, 2015

Bench: Chief Justice, S.A. Bobde, Arun Mishra

                                                  1

                ITEM NO.56                 COURT NO.1                 SECTION X

                                S U P R E M E C O U R T O F        I N D I A
                                        RECORD OF PROCEEDINGS

                Writ Petition(Civil)    No.   268/2012

                ASN.OF UNIFIED TELC.SER.PROV.OF INDIA & ORS.          Petitioner(s)

                                                   VERSUS

                UNION OF INDIA & ORS.                                 Respondent(s)

                (With appln. (s) for stay and office report)


                WITH
                SLP(C) No. 2492/2012
                (With appln.(s) for permission to place addl. documents on
                record and appln.(s) for correction and appln.(s) for taking on
                record additional documents and Interim Relief and Office
                Report)

                T.C.(C) No. 165/2013
                (With Interim Relief and Office Report)

                Date : 01/05/2015 These petitions were called on
                                    for hearing today.

                CORAM :
                          HON'BLE THE CHIEF JUSTICE
                          HON'BLE MR. JUSTICE S.A. BOBDE
                          HON'BLE MR. JUSTICE ARUN MISHRA

                For Petitioner(s)   Mr. E.C. Agrawala,Adv.

                                    Ms. S. Ramamani,Adv.
                                    Mr. Nimit Mathur, Adv.

                                    Mr. Pranav Sachdeva, Adv.
                                    Ms. Neha Rathi, Adv.
                                    for Mr. Prashant Bhushan,Adv.

                For Respondent(s)
Signature Not Verified
                                    Ms.   Pinky Anand, ASG
Digitally signed by
                                    Ms.   Madhvi Divan, Adv.
Charanjeet Kaur
Date: 2015.05.01
17:27:32 IST
                                    Ms.   Rashmi Malhotra, Adv.
Reason:
                                    Mr.   Ajay Sharma, Adv.
                                    Ms.   Sunit Sharma, Adv.
                                    Mr.   D.S. Mahra,Adv.
                                    Mr.   B. Krishna Prasad,Adv.
                             2



                Mr.   Gopal Jain, Sr. Adv.
                Mr.   Manjul Bajpai, Adv.
                Mr.   Navin Chawla,Adv.
                Mr.   Ketan Paul, Adv.
                Mr.   Kartikey Boddh, Adv.

                Mr.   Monish Panda, Adv.
                Mr.   Kshitiz Karjee, Adv.
                Mr.   Pranav Viyash, Adv.
                Mr.   Praveen Kumar,Adv.

                Ms. Vanita Bhargava, Adv.
                Mr. Ajay Bhargava, Adv.
                Mr. Karun Mehta, Adv.
                for M/s. Khaitan & Co.,Adv.


                Mr.   Mansoon Ali Shoket, Adv.
                Ms.   Vibha Dhawan, Adv.
                Mr.   Nitin Kala, Adv.
                Mr.   Pukhrambam Ramesh Kumar, Adv.

                Ms. Madhu Sikri, Adv.

                Mr. Saket Singh, Adv.
                Ms. Sangeeta Singh, Adv.
                Ms. Niranjana Singh, Adv.

UPON hearing the counsel the Court made the following
                      O R D E R

List for hearing on a non-miscellaneous day in the month of September, 2015.

[ Charanjeet Kaur ] [ Vinod Kulvi ] A.R.-cum-P.S. Asstt. Registrar