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State of Punjab - Section

Section 20 in Chandigarh Milk Colony Allotment of Sites Rules, 1975

20.

Except as otherwise expressly provided in these rules the Chandigarh Leasehold of Sites and Building Rules, 1973, shall mutatis mutandis apply to leases made under these rules.Form AApplication for allotment of a site in Milk ColonyToThe Estate Officer,Chandigarh Administration,Chandigarh.Sir,I, _______________________ son/daughter/wife/widow of_______________(in block letters)___________________________________request that I may be allotted a site in the Milk Colony, Sub-Urban Sector 2, near Village Dhanas, Chandigarh, on lease-hold basis.