Supreme Court - Daily Orders
Dr. Kalyani Menon Sen vs Union Of India on 30 October, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.65 COURT NO.6 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 1002/2017
DR. KALYANI MENON SEN Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 30-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Vipin Nair, AOR
Mr. P. B. Suresh, Adv.
Mr. Udayaditya Banerjee, Adv.
Mr. S. Prasanna, Adv.
Ms. Samiksha Godiyal, Adv.
Mr. Abhay Pratap Singh, Adv.
Mr. Govind Manoharan, Adv.
For Respondent(s)
Mr. R. Balasubramanian, Adv.
Ms. Aarti Sharma, Adv.
Mr. Santosh Kr. Vishwakarma, Adv.
Mr. G. S. Makker, Adv.
Mr. Zoheb Hossain, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 03rd November, 2017.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2017.11.03
10:09:46 IST
Reason: