Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 29 in The Aircraft (Security) Rules, 2011

29. Closing of cockpit door.

- Every aircraft operator shall,-
(a)lock cockpit doors of Aircraft during, all phases of flight, unless required to be opened for operational reasons;
(b)establish and maintain communication system between the flight crew cabin crew during flight; and
(c)assign responsibility of access control of cock-pit to Pilot-in-command.