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State of Assam - Section
Section 59 in Instructions Relating to Liquor
59. Orders for issue of liquor.
- The order to be issued by the officer-in-charge of Excise on the back of the treasury challan should be as follows:| Officer-in-charge of............. | Warehouse. |
| Issue....... gallons of 30 U.P. spirit and ......... gallonsof 60 U.P. spirit, on which the prescribed duty has been paid,to.............. | |
| Officer-in-charge | |
| .............District | |
| Dated............. | ..............Sub-division. |
| Rubber stamps will be used. | |
| On the challan by which cost priceis deposited should be stamped : | |
| "Entered in Register" | |
| Dated.............. | .......Officer-in-charge |
| ........District | |
| .........Sub-division |