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[Cites 0, Cited by 0] [Section 217C(5)] [Section 217C] [Entire Act]

State of Tamilnadu - Subsection

Section 217C(5)(d) in Tamil Nadu District Municipalities Act, 1920

(d)the possibility of the construction or reconstruction of building, the non-agricultural purpose for which the land is to be used or the carrying out of any engineering, mining or other allied operations,- -
(i)creating unfavourable conditions upon the scenic beauty and natural environment of the hill station; or
(ii)resulting in concentration of population in and around the hill station;