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[Cites 0, Cited by 0] [Section 402] [Entire Act]

Bengal Presidency - Subsection

Section 402(b) in Police Regulations, Bengal , 1943

(b)The usual method of committing crime, and details of any property possessed by the person, the number of persons whom he has to maintain and his occupation and approximate earnings, and of cases in which he was suspected but not convicted, shall be given in his biography in narrative form.