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State of Madhya Pradesh - Section

Section 35 in The M.P. Madhyastham Adhikaran Regulations, 1985

35. Working hours.

- The office and the Court of the Tribunal shall remain open daily, except on authorised holidays, for the transaction of business before them, between the hours 10.30 a.m. and 5.30 p.m. with a recess between 1.30 p.m. and 2.00 p.m. The timings may, however, be suitably changed by the [Chairperson] [Substituted by Notification No. F-314-M-A-99, dated 18-5-1999.], an and when necessary.