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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Uttarakhand - Subsection

Section 12(1)(a) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(a)include any agricultural produce in, or exclude any agricultural produce from, the list of agricultural produce, specified in the notification under section 3;