Section 5 in The Places Of Worship (Special Provisions) Act, 1991
5. Act not to apply to Ram Janma Bhumi-Babri Masjid
.Nothing contained in this Act shall apply to the place or place of worship commonly known as Ram Janma Bhumi-Babri Masjid situated in Ayodhya in the State of Uttar Pradesh and to any suit, appeal or other proceeding relating to the said place or place of worship.
