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[Cites 0, Cited by 0] [Section 425(1)] [Section 425] [Entire Act]

State of Jharkhand - Subsection

Section 425(1)(c) in Jharkhand Municipal Act, 2011

(c)to convert into a dwelling-house any building or any part of a building not originally so constructed for human habitation or, if originally so constructed for human habitation, subsequently appropriated for any other purpose,