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Manish Jain Alias Manish Kumar Ors. & Ors vs The State Govt.Of Nct Delhi & Anr. & Ors on 3 June, 2022

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~31
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    CRL.M.C. 2814/2022
                                     MANISH JAIN ALIAS MANISH KUMAR ORS. & ORS.
                                                                            ..... Petitioners
                                                     Through: None.

                                                        versus

                                     THE STATE GOVT.OF NCT DELHI & ANR. & ORS.
                                                                             ..... Respondents
                                                  Through: Mr.Mukesh Kr, APP for the State.

                                    CORAM:
                                    HON'BLE MR. JUSTICE YOGESH KHANNA
                                                   ORDER

% 03.06.2022 CRL.M.A.11651/2022

1. Exemption allowed, subject to all just exceptions.

2. The application stands disposed of.

3. None appears for the parties.

4. List again on 30.08.2022.

YOGESH KHANNA, J.

JUNE 03, 2022 M Signature Not Verified Digitally Signed By:PRADEEP SHARMA Signing Date:03.06.2022 18:20