Section 30 in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963
30. Special Board to decide the application.
- After preliminary enquiries mentioned in Rule 28 are complete, the Sub-Divisional Officer shall place the application before a Special Board consisting of -(i)himself as Chairman;(ii)the District Agriculture Officer; and(iii)if the exemption is claimed under clause (d), of sub-section (1) of Section 30J, the District Animal Husbandry Officer.
