Section 63(2)(b) in Purba Medinipur University Act, 2017

[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

(b)the Executive Council may delegate any of its powers or duties, conferral or imposed by or under this Act, to-

(i)the Vice-Chancellor or

(i)the Pro- Vice-Chancellor, or

(iii)a committee constituted from among its own members, or

(iv)a committee constituted in accordance with the Statutes or the Ordinances. or

(v)any of the Faculty Councils for Post-graduate Studies or Councils for Undergraduate Studies, or

(vi)the Finance Committee:

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