Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The Protection Of Plant Varieties And Farmers' Rights Regulations, 2006 10. Form of application .-Every application for registration under section 14 and section 23 may be made in the Form I and Form II.
