Rajasthan High Court - Jodhpur
Balsamand Aadarsh Vikas Samiti vs State And Ors on 1 November, 2022
Author: Vijay Bishnoi
Bench: Vijay Bishnoi
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 4570/2016
Balsamand Aadarsh Vikas Samiti
----Petitioner
Versus
State And Ors
----Respondent
For Petitioner(s) : Mr. Manoj Bhandari, Sr. Advocate
with Mr. Govind Suthar
For Respondent(s) : Mr. Hukam Singh
HON'BLE MR. JUSTICE VIJAY BISHNOI
Order 01/11/2022 Learned counsel Mr. Hukam Singh appearing for the respondent No.3 prays for and is granted time to file reply to the third stay petition.
List on 09.11.2022.
(VIJAY BISHNOI),J 47-AjaySingh/-
(Downloaded on 01/11/2022 at 08:29:45 PM) Powered by TCPDF (www.tcpdf.org)