Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90] [Entire Act] State of Odisha - Subsection Section 90(3) in The Orissa Municipal Employees' Pension Rules, 1989 (3)Soon after the placement of funds, the Executive Officer of the concerned Council shall pay pension or family pension, as the case may be.
