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[Cites 0, Cited by 0] [Section 126A(3)] [Section 126A] [Entire Act]

Union of India - Subsection

Section 126A(3)(b) in The Representation of the People Act, 1951

(b)"electronic media" includes internet, radio and television including Internet Protocol Television, satellite, terrestrial of cable channels, mobile and such other media either owned by the Government or private person or by both;