Supreme Court - Daily Orders
Asst. Commissioner Of Income Tax ... vs Harsha Rajesh Jhaveri on 8 January, 2020
Bench: Ashok Bhushan, M.R. Shah
ITEM NO.11 COURT NO.9 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s).44292/2019
(Arising out of impugned final judgment and order dated 24-06-2019
in SCA No.954/2019 passed by the High Court Of Gujarat At
Ahmedabad)
ASST. COMMISSIONER OF INCOME TAX CENTRAL
CIRCLE 1(1) AHMEDABAD Petitioner(s)
VERSUS
HARSHA RAJESH JHAVERI Respondent(s)
(FOR ADMISSION and I.R. and IA No.197301/2019-CONDONATION OF DELAY
IN FILING)
Date : 08-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. Vikramjit Banerjee, ASG
Ms. Rukhmini Bobde, Adv.
Mr. Abhishek Mahajan, Adv.
Mr. Siddhartha Sinha, Adv.
Ms. Gargi Khanna, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue notice. Tag with Diary NO.40444/2019. (ARJUN BISHT) Signature Not Verified (RENU KAPOOR) COURT MASTER (SH) Digitally signed by ARJUN BISHT Date: 2020.01.08 BRANCH OFFICER 14:56:51 IST Reason: