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Supreme Court - Daily Orders

Asst. Commissioner Of Income Tax ... vs Harsha Rajesh Jhaveri on 8 January, 2020

Bench: Ashok Bhushan, M.R. Shah

     ITEM NO.11                               COURT NO.9                 SECTION III

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s).44292/2019

     (Arising out of impugned final judgment and order dated 24-06-2019
     in SCA No.954/2019 passed by the High Court Of Gujarat At
     Ahmedabad)

     ASST. COMMISSIONER OF INCOME TAX CENTRAL
     CIRCLE 1(1) AHMEDABAD                                                Petitioner(s)

                                                     VERSUS

     HARSHA RAJESH JHAVERI                                                Respondent(s)

     (FOR ADMISSION and I.R. and IA No.197301/2019-CONDONATION OF DELAY
     IN FILING)

     Date : 08-01-2020 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                             HON'BLE MR. JUSTICE M.R. SHAH

     For Petitioner(s)
                                         Mr. Vikramjit Banerjee, ASG
                                         Ms. Rukhmini Bobde, Adv.
                                         Mr. Abhishek Mahajan, Adv.
                                         Mr. Siddhartha Sinha, Adv.
                                         Ms. Gargi Khanna, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned. Issue notice. Tag with Diary NO.40444/2019. (ARJUN BISHT) Signature Not Verified (RENU KAPOOR) COURT MASTER (SH) Digitally signed by ARJUN BISHT Date: 2020.01.08 BRANCH OFFICER 14:56:51 IST Reason: