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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(3) in The Special Economic Zones Act, 2005

(3)On the expiration of the period of supersession specified in the notification issued under sub‑section (1), the Central Government may—
(a)extend the period of supersession for such further period not exceeding six months; or
(b)reconstitute the Authority in the manner provided in section 31.