Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 6 in The National Tiger Conservation Authority (Annual Report and Annual Statement of Accounts) Rules, 2007

6. Depreciation

Depreciation is provided on straight-line method as per rates specified in the Income-tax Act, 1961 except depreciation on cost adjustments arising on account of conversion of foreign currency liabilities for acquisition of fixed assets, which is amortized over the residual life of the respective assets.Part-III Receipts and Payments for the Period/Year Ended __________
          (Amount-Rs)  
  RECEIPTS Current Previous PAYMENTS Current Previous
    Year Year   Year Year
I Opening Balances     I.Expenses    
(a) Cash in hand(b) Bank Balance(i) In current accounts(ii) In deposit accounts(iii) Saving accounts …...…...…...…... …...…...…...…... a)Establishment Expenses(corresponding to Schedule 20)(b)Administrative Expenses(corresponding to Schedule 21) …... …...
   
…... …...
   
   
II Granta Received     IIPayments made againstfunds for various projects    
  (a) From Government of India(b) From State Government(c) From other Source (details) (Grants for capital &revenue exp. To be shown separately …... …... (Name of the fund or project should be shown along with theparticulars of payments made for each project …... …...
  …... …...    
  …... …...    
III Income on Investment from     IIIInvestments and deposits made    
  (a) Earmarked/Endow.Funds …... …... (a) out of Earmarked/Endowment funds …... …...
  (b) Own Funds (Other Investment) …... …... (b) Out of Own Funds (Investment-Others) …... …...
IV Interest Received | IV.Expenditure on Fixed Assts & CaptialWork-in-Progress    
  (a) On Bank deposits …... …... (a) Purchase of Fixed Assts …... …...
  (b) Loans, Advances, etc. …... …... (b) Expenditure on Capital Work-in-Progress …... …...
V Other Income(Specific) …... …... V.Refund of surplus money/loans    
        (a) To the Govt. of India …... …...
        (b) To the State Government …... …...
        (c) To other providers of funds …... …...
VI Amount Borrowed …... …... VI.Finance Charges (Interest) …... …...
VII Any other receipts (give details) …... …... VII.Other Payments(Specify) …... …...
        VIII.Closing Balances    
        (a) Cash in hand …... …...
        (b) Bank Balance …... …...
        (i) In current accounts …... …...
        (ii) In deposit accounts …... …...
        (iii) Saving accounts …... …...
  TOTAL …... …... TOTAL …... …...
Part-IV Notes and Instructions for Compilation of Financial Statements