[Cites 0, Cited by 0]
[Entire Act]
Union of India - Section
Section 6 in The National Tiger Conservation Authority (Annual Report and Annual Statement of Accounts) Rules, 2007
6. Depreciation
Depreciation is provided on straight-line method as per rates specified in the Income-tax Act, 1961 except depreciation on cost adjustments arising on account of conversion of foreign currency liabilities for acquisition of fixed assets, which is amortized over the residual life of the respective assets.Part-III Receipts and Payments for the Period/Year Ended __________| (Amount-Rs) | ||||||
| RECEIPTS | Current | Previous | PAYMENTS | Current | Previous | |
| Year | Year | Year | Year | |||
| I | Opening Balances | I.Expenses | ||||
| (a) Cash in hand(b) Bank Balance(i) In current accounts(ii) In deposit accounts(iii) Saving accounts | …...…...…...…... | …...…...…...…... | a)Establishment Expenses(corresponding to Schedule 20)(b)Administrative Expenses(corresponding to Schedule 21) | …... | …... | |
| …... | …... | |||||
| II | Granta Received | IIPayments made againstfunds for various projects | ||||
| (a) From Government of India(b) From State Government(c) From other Source (details) (Grants for capital &revenue exp. To be shown separately | …... | …... | (Name of the fund or project should be shown along with theparticulars of payments made for each project | …... | …... | |
| …... | …... | |||||
| …... | …... | |||||
| III | Income on Investment from | IIIInvestments and deposits made | ||||
| (a) Earmarked/Endow.Funds | …... | …... | (a) out of Earmarked/Endowment funds | …... | …... | |
| (b) Own Funds (Other Investment) | …... | …... | (b) Out of Own Funds (Investment-Others) | …... | …... | |
| IV | Interest Received | | | IV.Expenditure on Fixed Assts & CaptialWork-in-Progress | |||
| (a) On Bank deposits | …... | …... | (a) Purchase of Fixed Assts | …... | …... | |
| (b) Loans, Advances, etc. | …... | …... | (b) Expenditure on Capital Work-in-Progress | …... | …... | |
| V | Other Income(Specific) | …... | …... | V.Refund of surplus money/loans | ||
| (a) To the Govt. of India | …... | …... | ||||
| (b) To the State Government | …... | …... | ||||
| (c) To other providers of funds | …... | …... | ||||
| VI | Amount Borrowed | …... | …... | VI.Finance Charges (Interest) | …... | …... |
| VII | Any other receipts (give details) | …... | …... | VII.Other Payments(Specify) | …... | …... |
| VIII.Closing Balances | ||||||
| (a) Cash in hand | …... | …... | ||||
| (b) Bank Balance | …... | …... | ||||
| (i) In current accounts | …... | …... | ||||
| (ii) In deposit accounts | …... | …... | ||||
| (iii) Saving accounts | …... | …... | ||||
| TOTAL | …... | …... | TOTAL | …... | …... |