Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(46) in Telangana Panchayat Raj Act, 2018 (46)"Village Organization" is a federation of self help groups formed at village level and registered under the Telangana Mutually Aided Cooperative Societies Act, 1995, (Act 30 of 1995);
